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Jammu & Kashmir High Court

Commander 35 Brtf And Another vs Gulab Bibi on 17 March, 2021

Author: Javed Iqbal Wani

Bench: Javed Iqbal Wani

                                                                                  Serial No. 504




                               HIGH COURT OF JAMMU AND KASHMIR
                                          AT JAMMU

                                                                          MA No.128/2007
                                                                           IA No. 211/2007


          Commander 35 BRTF and another                                      ...Appellant(s)

                                      Through:- None.

                                        v/s

          Gulab Bibi                                                       ...Respondent(s)

                                     Through:- None.


           Coram:              HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE

                                                    ORDER

None has appeared for the appellant on the last date of hearing. Today as well, none appears for the appellant. In the interest of justice, await appearance of learned counsel for the appellant.

Adjourned.

List on 06.05.2021.

(JAVED IQBAL WANI) JUDGE Jammu 17.03.2021 Renu RENU BALA 2021.03.18 17:23 I attest to the accuracy and integrity of this document