Jammu & Kashmir High Court
Commander 35 Brtf And Another vs Gulab Bibi on 17 March, 2021
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Serial No. 504
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
MA No.128/2007
IA No. 211/2007
Commander 35 BRTF and another ...Appellant(s)
Through:- None.
v/s
Gulab Bibi ...Respondent(s)
Through:- None.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
None has appeared for the appellant on the last date of hearing. Today as well, none appears for the appellant. In the interest of justice, await appearance of learned counsel for the appellant.
Adjourned.
List on 06.05.2021.
(JAVED IQBAL WANI) JUDGE Jammu 17.03.2021 Renu RENU BALA 2021.03.18 17:23 I attest to the accuracy and integrity of this document