Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act] State of Punjab - Subsection Section 30(3)(a) in The Pepsu Tenancy and Agricultural Lands Rules, 1958 (a)the farm shall comprise not less than 100 sheep of standard breed and whose area shall not be more than twenty standard acres; and