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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(a) in Andhra Pradesh (Andhra Area) Inams (Assessment) Act, 1955

(a)if a settlement is in force in the village in which the inam land is situated, at the rates of assessment set out in such notification for lands of the same tarram and classification;