Section 34(1)(a) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Telangana - Subsection

Section 34(1)(a) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(a)engage himself in any activity instigating or involving violence or threat of violence, likely to disrupt teaching, study, or research in, or administration of the University, or the proceedings of any of its bodies, or

Legal Document View

Unlock Advanced Research with PRISMAI

State of Telangana - Subsection

Section 34(1)(a) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008