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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Delhi vs Interglobe Aviation Limited on 10 September, 2018

Bench: Rohinton Fali Nariman, Indu Malhotra

     ITEM NO.35                              COURT NO.8                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                          SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29936/2018

     (Arising out of impugned final judgment and order dated 31-10-2017
     in ITA No. 914/2017 passed by the High Court Of Delhi At New Delhi)

     PR. COMMISSIONER OF INCOME TAX DELHI                                Petitioner(s)

                                                    VERSUS

     INTERGLOBE AVIATION LIMITED                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.121241/2018-CONDONATION OF DELAY
     IN FILING)

     Date : 10-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MS. JUSTICE INDU MALHOTRA

     For Petitioner(s)                 Mr. Vikramjit Banerjee, ASG
                                       Mr. H. Raghavendra Rao, Adv.
                                       Mr. Manish Pushkarna, Adv.
                                       Mr. Ayush Anand, Adv.
                                       Mrs. Anil Katiyar, AOR

     For Respondent(s)                 Mr. Mayank Nagi, Adv.
                                       Mr. Shekhar Prit Jha, Adv.


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay condoned.

The Special Leave Petition is dismissed.

(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.09.13 15:00:15 IST Reason: