Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Delhi vs Interglobe Aviation Limited on 10 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.35 COURT NO.8 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 29936/2018
(Arising out of impugned final judgment and order dated 31-10-2017
in ITA No. 914/2017 passed by the High Court Of Delhi At New Delhi)
PR. COMMISSIONER OF INCOME TAX DELHI Petitioner(s)
VERSUS
INTERGLOBE AVIATION LIMITED Respondent(s)
(FOR ADMISSION and I.R. and IA No.121241/2018-CONDONATION OF DELAY
IN FILING)
Date : 10-09-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Vikramjit Banerjee, ASG
Mr. H. Raghavendra Rao, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Ayush Anand, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s) Mr. Mayank Nagi, Adv.
Mr. Shekhar Prit Jha, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The Special Leave Petition is dismissed.
(R. NATARAJAN) (TAPAN KUMAR CHAKRABORTY) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by R NATARAJAN Date: 2018.09.13 15:00:15 IST Reason: