Madhya Pradesh High Court
Laxminarayan vs Ramswaroop on 12 October, 2018
1 MP-4848-2018
The High Court Of Madhya Pradesh
MP-4848-2018
(LAXMINARAYAN Vs RAMSWAROOP)
1
Jabalpur, Dated : 12-10-2018
Shri Pranay Verma, learned counsel for the petitioner.
Heard on the question of admission.
Issue notice to the respondent on payment of process fee within seven
days by registered A.D. as well as by ordinary mode.
Notice be made returnable within three weeks.
(NANDITA DUBEY) JUDGE b Digitally signed by BHARTI GADGE Date: 12/10/2018 16:56:43