Himachal Pradesh High Court
Baba Balak Nath Temple Trust & Ors. vs . Sulekha on 11 January, 2024
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Jyotsna Rewal Dua
Baba Balak Nath Temple Trust & Ors. Vs. Sulekha Sharma & Anr.
.
LPA No.184 of 2022 11.01.2024 Present: Mr. Rahul Gathania, Advocate vice Mr. Het Ram Thakur, Advocate, for the appellants.
Mr. Parav Sharma, Advocate, for respondent no.1. Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta & Mr. Pranay Pratap Singh, Additional of Advocates General and Mr. Arsh Rattan & Mr. Sidharth Jalta, Deputy Advocates General, for respondent no.2. rt At the request of learned vice counsel for the appellants, list on 21.05.2024.
(M.S. Ramachandra Rao)
Chief Justice
(Jyotsna Rewal Dua)
January 11, 2024 Judge
Mukesh
::: Downloaded on - 11/01/2024 20:35:52 :::CIS