Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(d) in The Jammu and Kashmir Pharmacy Act, 2011 (d)Two registered medical practitioners, one each to be elected from amongst the Registered Medical Practitioners, from Jammu Province and Kashmir Province;
