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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Telangana - Subsection

Section 24(1)(m) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(m)the conditions for residence of students of the University in the halls and hostels and the levy of fees and other charges for such residence;