Section 12(1)(iii) in The Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Rules, 1973

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

(iii)a brief statement as to the action, if any, taken in pursuance of section 26 and 27 of the act, and

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