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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(iii) in The Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968

(iii)"Commanded land" means land shown as such by the Irrigation Department in their command statements with reference to any particular irrigation project.