Supreme Court - Daily Orders
Syed Waseem Rizwi vs Election Commission Of India on 20 March, 2023
Bench: M.R. Shah, C.T. Ravikumar
1
ITEM NO.28 COURT NO.4 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 908/2021
SYED WASEEM RIZWI Petitioner(s)
VERSUS
ELECTION COMMISSION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION)
Date : 20-03-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE C.T. RAVIKUMAR
For Petitioner(s) Mr. Gaurav Bhatia, Sr. Adv.
Mr. Abhikalp Pratap Singh, AOR
Mr. Vikas Tiwari, Adv.
Ms. Shreya Saxena, Adv.
Ms. Yamini Singh, Adv.
For Respondent(s) Mr. Amit Sharma, AOR
Mr. Dipesh Sinha, Adv.
Ms. Pallavi Barua, Adv.
Ms. Sakshi Upadhyaya, Adv.
Ms. Aparna Singh, Adv.
Mr. K K Venugopal, Sr. Adv.
Mr. Abishek Jebaraj, AOR
Ms. Rushda Khan, Adv.
Mr. Chinmayee Chandra, Adv.
Mr. Uday Bhatia, Adv.
Ms. A. Reyna Shruti, Adv.
Ms. Eesha Bakshi, Adv.
Mr. Dushyant Dave, Sr. Adv.
Mr. Haris Beeran, Adv.
Mr. Mushtaq Salim, Adv.
Mr. Azhar Assees, Adv.
Mr. Radha Shyam Jena, AOR
Mr. Vishnu Shankar Jain, AOR
Signature Not Verified
Digitally signed by R
Natarajan
Date: 2023.03.22
Mr. Upendra Pratap Singh, AOR
Ms. Snehal Uday Kanzarkar, Adv.
16:59:04 IST
Reason:
Mr. Harsh Singh Rawat, Adv.
Ms. Ginit Pal Kaur Bal, Adv.
Mr. Shilja Nanda Mishra, Adv.
2
UPON hearing the counsel the Court made the following
O R D E R
Shri K.K. Venugopal, learned Senior Advocate, appearing for Respondent No.3 has pointed out in the counter affidavit that, on the similar issue, a writ petition filed in the year 2018 is pending before the Delhi High Court.
Let a copy of the petition, if any, pending before the Delhi High Court, as is the case on behalf of Respondent No.3, may be placed on record so that what is the controversy before the Delhi High Court can be appreciated and considered.
Put up on 01.05.2023.
Learned counsel appearing on behalf of the contesting respondents also to place on record, if any, other proceedings are pending before any High Court.
(R. NATARAJAN) (NISHA TRIPATHI) ASTT. REGISTRAR-cum-PS ASSISTANT REGISTRAR