Supreme Court - Daily Orders
State Of Jammu And Kashmir vs Noor Hussain on 18 November, 2016
Bench: Arun Mishra, L. Nageswara Rao
ITEM NO.23 COURT NO.11 SECTION XVIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 21471/2016
(Arising out of impugned final judgment and order dated 12/04/2016
in LPASW No. 108/2011 passed by the High Court Of J & K At Jammu)
STATE OF JAMMU AND KASHMIR AND ORS Petitioner(s)
VERSUS
NOOR HUSSAIN Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 18/11/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ARUN MISHRA
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Sunil Fernandes,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
Special Leave Petition is dismissed. Interlocutory Applications, if any, shall stand disposed of.
(NEELAM GULATI) (TAPAN KUMAR CHAKRABORTY) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by NEELAM GULATI Date: 2016.11.19 12:22:33 IST Reason: