Rajasthan High Court - Jaipur
Hindustan Copper Limited vs Khetri Tamba Shramik Sangh on 22 July, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Review Petition (Writ) No. 281/2019
Hindustan Copper Limited
----Petitioner
Versus
Khetri Tamba Shramik Sangh
----Respondent
For Petitioner(s) : Mr. Abhay Kumar Bhandari, Sr. Adv.
through VC For Respondent(s) : Mr. Kunal Rawat, Adv HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 22/07/2021 Learned counsel for the respondent submits that one more opportunity may granted to seek instructions from his client.
List the matter again on 02.08.2021.
(ASHOK KUMAR GAUR),J AARZOO ARORA /Himanshu soni/75 (Downloaded on 23/07/2021 at 09:38:06 PM) Powered by TCPDF (www.tcpdf.org)