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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(5) in Life Insurance Corporation General Rules, 1956

(5)Every notice for a general meeting shall be accompanied by -
(a)an attendance slip in Form 3; and
(b)a proxy form in Form 4,
set out in the Schedule to these rules, along with instructions for filling and submitting the same.