Bombay High Court
Lata Kadu Banait And Anr vs Bhagvandas Arjun Lakhani And Anr on 8 December, 2021
Author: R.G. Avachat
Bench: R.G. Avachat
5-ca.11196.21.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
CIVIL APPLICATION NO.11196 OF 2021
IN FAST/22902/2021
LATA KADU BANAIT AND ANR
VERSUS
BHAGVANDAS ARJUN LAKHANI AND ANR
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Mr.J.V.Patil, Advocate for applicants
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CORAM : R.G. AVACHAT, J.
DATE : DECEMBER 08, 2021
ORDER :-
Heard.
2. Issue notice to the respondents, returnable after eight weeks.
[R.G. AVACHAT, J.] KBP ::: Uploaded on - 10/12/2021 ::: Downloaded on - 11/12/2021 00:18:36 :::