Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(20) in Chhattisgarh Winery Rules, 2013 (20)By the fifth day of every month the licensee shall submit in Form W-13 an inclusive return of the transactions made in the winery during the preceding month to the officer-in-charge.
