Madhya Pradesh High Court
Mahaveer Prasad Sharma vs The District Collector on 2 November, 2017
THE HIGH COURT OF MADHYA PRADESH WP-8721-2017 (MAHAVEER PRASAD SHARMA Vs THE DISTRICT COLLECTOR) 4 Jabalpur, Dated : 02-11-2017 Shri A.K. Shukla, learned counsel for the petitioner. Ms. Arpana Singh, learned Panel Lawyer for the State.
After arguing for sometime, learned counsel for the petitioner prays for and is granted two week's time to file certain documents.
List this matter for admission after two weeks.
(NANDITA DUBEY) JUDGE rss