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Madhya Pradesh High Court

Mahendra Shivhare vs Kamarlal on 10 October, 2023

Author: Satyendra Kumar Singh

Bench: Satyendra Kumar Singh

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 1732 of 2023 (MAHENDRA SHIVHARE Vs KAMARLAL AND OTHERS) Dated : 10-10-2023 Mr. Kehar Singh Kaurav - Advocate for the appellant.

Let record of the Courts' below be called for. List after receipt of record.

(SATYENDRA KUMAR SINGH) JUDGE bj/-

Signature Not Verified Signed by: BARKHA SHARMA Signing time: 10-Oct-23 5:44:39 PM