Madhya Pradesh High Court
Mahendra Shivhare vs Kamarlal on 10 October, 2023
Author: Satyendra Kumar Singh
Bench: Satyendra Kumar Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR SA No. 1732 of 2023 (MAHENDRA SHIVHARE Vs KAMARLAL AND OTHERS) Dated : 10-10-2023 Mr. Kehar Singh Kaurav - Advocate for the appellant.
Let record of the Courts' below be called for. List after receipt of record.
(SATYENDRA KUMAR SINGH) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 10-Oct-23 5:44:39 PM