Delhi High Court - Orders
Ved Prakash Rastogi And Ors vs Union Of India & Ors on 21 April, 2026
Author: Amit Bansal
Bench: Amit Bansal
$~43 to 104
* IN THEHIGH COURTOF DELHIAT NEW DELHI
$~43
+ W.P.(C) 719/2014, CM APPL. 11630/2021
VED PRAKASH RASTOGI AND ORS .....Petitioners
versus
UNION OF INDIA & ORS .....Respondents
$~44
+ W.P.(C) 7122/2017& CM APPL. 29535/2017
HARCHARAN SINGH BAWA & ORS .....Petitioners
Through:
versus
DELHI CANTONMENT BOARD & ANR .....Respondents
Through:
$~45
+ W.P.(C) 7879/2017& CM APPL. 32558/2017
KAUSHAL JAIN & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~46
+ W.P.(C) 6710/2021& CM APPL. 21109/2021
MR. PREET BAWA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 1 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
$~47
+ W.P.(C) 4893/2025, CM APPL. 22518/2025 & CM APPL.
22519/2025
SH. AJAY SOOD & ANR. .....Petitioners
versus
UNION OF INDIA & ORS. .....Respondents
$~48
+ W.P.(C) 11280/2021& CM APPL. 34715/2021
MR. DIVAY SYAL .....Petitioner
versus
DELHI CANTONMENT BOARD THROUGH
ITS CHIEF EXECUTIVE OFFICER & ORS. .....Respondents
$~49
+ W.P.(C) 198/2018& CM APPL. 798/2018
SANJEEV BHATIANI AND ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD AND
ANR. .....Respondents
$~50
+ W.P.(C) 9338/2020
GOVIND PRASAD AGGARWAL & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~51
CONT.CAS(C) 46/2026 & connected matters Page 2 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
+ W.P.(C) 6099/2021& CM APPL. 19300/2021
VIJAY KUMAR GUPTA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~52
+ W.P.(C) 5762/2021& CM APPL. 18086/2021
JITENDER SINGH PANESAR & ORS. .....Petitioners
versus
DELHI CANTONEMENT BOARD & ORS. .....Respondents
$~53
+ W.P.(C) 6192/2021& CM APPL. 19622/2021
TULSI RAM AGGARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~54
+ W.P.(C) 1174/2022& CM APPL. 3392/2022
VARINDER SABHARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~55
+ W.P.(C) 1236/2022& CM APPL. 3610/2022
SONIA SABHARWAL .....Petitioner
versus
CONT.CAS(C) 46/2026 & connected matters Page 3 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~56
+ W.P.(C) 1237/2022& CM APPL. 3611/2022
AMARJIT SABHARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~57
+ W.P.(C) 3741/2022& CM APPL. 11116/2022
ARJINDER SINGH & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~58
+ W.P.(C) 3847/2022& CM APPL. 11419/2022
HARBANS SINGH & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD. & ANR. .....Respondents
$~59
+ W.P.(C) 3871/2022& CM APPL. 11529/2022
HARMINDER SINGH .....Petitioner
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~60
+ W.P.(C) 3888/2022& CM APPL. 11566/2022
CONT.CAS(C) 46/2026 & connected matters Page 4 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
VIJAY KUMAR GUPTA .....Petitioner
versus
DELHI CANTONMENT BOARD. & ANR. .....Respondents
$~61
+ W.P.(C) 5791/2022& CM APPL. 17303/2022
D.P. MITTAL & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD. & ANR. .....Respondents
$~62
+ W.P.(C) 5981/2022& CM APPL. 17971/2022
SH. RAM CHANDER & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~63
+ W.P.(C) 6071/2022& CM APPL. 18234/2022
LATE SMT. PHOOLWATI
(THROUGH HER LEGAL HIERS) AND ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~64
+ W.P.(C) 6074/2022& CM APPL. 18256/2022
RAJENDER PAL GOEL & ANR. .....Petitioners
versus
CONT.CAS(C) 46/2026 & connected matters Page 5 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~65
+ W.P.(C) 6123/2022& CM APPL. 18462/2022
SMT. SHEELA RANI .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~66
+ W.P.(C) 6127/2022& CM APPL. 18469/2022
SURENDER KUMAR MANGAL & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~67
+ W.P.(C) 6157/2022& CM APPL. 18560/2022
SH. KULDEEP SINGH .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~68
+ W.P.(C) 6655/2022& CM APPL. 20196/2022
SH. BALJEET SINGH GADIOK .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~69
+ W.P.(C) 6660/2022& CM APPL. 20209/2022
SH. NARESH KUMAR AGGARWAL & ORS. .....Petitioners
CONT.CAS(C) 46/2026 & connected matters Page 6 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~70
+ W.P.(C) 6721/2022& CM APPL. 20404/2022
LATE SH. SUDERSHAN KUMAR MALIK
(THROUGH HIS LEGAL HEIRS) BIMLA MALIK
& ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~71
+ W.P.(C) 6889/2022& CM APPL. 21002/2022
PREM LATA SUGANDH AND ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~72
+ W.P.(C) 6891/2022& CM APPL. 21004/2022
SH. SRIPAL JAIN & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~73
+ W.P.(C) 6928/2022 with CM APPL. 21117/2022
JASBIR SINGH LOYAL .....Petitioner
versus
CONT.CAS(C) 46/2026 & connected matters Page 7 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~74
+ W.P.(C) 8711/2022 with CM APPL. 15669/2023
MR SUSHIL KUMAR .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~75
+ W.P.(C) 16330/2022 with CM APPL. 51167/2022 and CM APPL.
34558/2023
ASHOK JAIN .....Petitioner
versus
DELHI CANTONMENT BOARD, & ORS. .....Respondents
$~76
+ W.P.(C) 8788/2022 with CM APPL. 16054/2023
MR DIVAY SYAL & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~77
+ W.P.(C) 8792/2022 with CM APPL. 15667/2023
MR ANIL ARORA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 8 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
$~78
+ W.P.(C) 8794/2022 with CM APPL. 18283/2023
MRS MADHU ARORA .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~79
+ W.P.(C) 8798/2022 with CM APPL. 17076/2023
MR RAJ KUMAR VIG .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~80
+ W.P.(C) 8801/2022 with CM APPL. 18294/2023
MR DIVAY SYAL & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~81
+ W.P.(C) 8811/2022 with CM APPL. 18280/2023
MR RAJIV ARORA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~82
+ W.P.(C) 8864/2022 with CM APPL. 16051/2023
MRS PREETI SACHDEVA & ANR. .....Petitioners
versus
CONT.CAS(C) 46/2026 & connected matters Page 9 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~83
+ W.P.(C) 9072/2022 with CM APPL. 18279/2023
MR SUTLESH CHADHA .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~84
+ W.P.(C) 9074/2022 with CM APPL. 15664/2023
MR KAPIL AGGARWAL .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~85
+ W.P.(C) 9727/2022 with CM APPL. 18442/2023
MR SANJAY ARORA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~86
+ W.P.(C) 12389/2022 with CM APPL. 37213/2022
ARVIND SOOD .....Petitioner
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~87
CONT.CAS(C) 46/2026 & connected matters Page 10 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
+ W.P.(C) 12728/2022 with CM APPL. 38682/2022
ARVIND SOOD .....Petitioner
versus
DELHI CANTONTMENT BOARD & ANR .....Respondents
$~88
+ W.P.(C) 861/2023 with CM APPL. 3361/2023 and CM APPL.
30244/2023
MR. DIVAY SYAL .....Petitioner
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~89
+ W.P.(C) 1212/2023 with CM APPL. 4599/2023 and CM APPL.
30408/2023
MR. SURJIT SINGH BAWA .....Petitioner
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~90
+ W.P.(C) 1376/2023 with CM APPL. 5132/2023 and CM APPL.
30228/2023
MR. SANDEEP DHAMIJA .....Petitioner
versus
DELHI CANTONMENT BOARD AND ORS. .....Respondents
$~91
+ W.P.(C) 2975/2023 with CM APPL. 11586/2023
CONT.CAS(C) 46/2026 & connected matters Page 11 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
SH. VIRENDER SINGH & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~92
+ W.P.(C) 3263/2023 with CM APPL. 13440/2026
SH. RAVINDER DUA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~93
+ W.P.(C) 3687/2023 with CM APPL. 14267/2023
SH. HARISH SACHDEVA & ORS. .....Petitioners
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~94
+ W.P.(C) 4450/2023 with CM APPL. 17119/2023
RAJAN AHUJA AND ORS .....Petitioners
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~95
+ W.P.(C) 4464/2023 with CM APPL. 17138/2023
NARESH AGGARWAL ORS .....Petitioners
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
CONT.CAS(C) 46/2026 & connected matters Page 12 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
$~96
+ W.P.(C) 7662/2023 with CM APPL. 29678/2023
BRIJ MOHAN KHANNA AND ORS .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS .....Respondents
$~97
+ W.P.(C) 9150/2023 with CM APPL. 34793/2023
ISHWAR DASS & ANR. .....Petitioners
versus
DELHI CANTONTMENT BOARD & ANR. .....Respondents
$~98
+ W.P.(C) 9185/2023 with CM APPL. 34911/2023
AMAN NATH .....Petitioner
versus
UNION OF INDIA & ANR. .....Respondents
$~99
+ W.P.(C) 9204/2023 with CM APPL. 34998/2023
RAKESH KAPOOR AND ORS .....Petitioners
versus
DELHI CANTONMENT BOARD AND ORS .....Respondents
$~100
+ W.P.(C) 9228/2023 with CM APPL. 35115/2023
LT.RAM PRAKASH GANDHI THROUGH LEGAL HEIR
CONT.CAS(C) 46/2026 & connected matters Page 13 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
AARYAN GANDHI & ANR. .....Petitioners
versus
DELHI CANTONMENT BOARD AND ANR .....Respondents
$~101
+ W.P.(C) 10113/2023 with CM APPL. 39057/2023
VIJAY SINGH AND ORS .....Petitioners
versus
DELHI CANTONMENT BOARD & ANR. .....Respondents
$~102
+ W.P.(C) 16527/2023 with CM APPL. 66631/2023
SH. V.K. SHRIVASTAVA & ORS. .....Petitioners
versus
UNION OF INDIA & ORS. .....Respondents
$~103
+ W.P.(C) 2370/2024 with CM APPL. 9806/2024
MR. ANISH BHATIA .....Petitioner
versus
DELHI CANTONMENT BOARD & ORS. .....Respondents
$~104
+ W.P.(C) 9842/2024 with CM APPL. 40384/2024
RAMESH KUMAR AND ORS .....Petitioners
versus
CONT.CAS(C) 46/2026 & connected matters Page 14 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
DELHI CANTONMENT BOARD AND ORS .....Respondents
Through:
Appearance on behalf of the Petitioners:-
Mr. Shagun Shahi Chugh, Mr. Varun Chugh, Ms. Ayushi Agarwal and Mr.
Divyajot Singh, Advocates for UOI in W.P.(C) 719/2014
Mr. Atul Nigam, Advocate for petitioner Nos.1 to 9 in W.P.(C) 7122/2017
Mr. Atul Nigam, Advocate for petitioners in W.P.(C) 6710/2021, W.P.(C)
11280/2021, W.P.(C) 8711/2022, W.P.(C) 8788/2022, W.P.(C) 8792/2022,
W.P.(C) 8794/2022, W.P.(C) 8798/2022, W.P.(C) 8801/2022, W.P.(C)
8811/2022, W.P.(C) 8864/2022, W.P.(C) 9072/2022, W.P.(C) 9074/2022,
W.P.(C) 9727/2022, W.P.(C) 861/2023, W.P.(C) 1212/2023, W.P.(C)
1376/2023 and W.P.(C) 2370/2024
Mr. Debesh Panda and Mr. Gaurav Tanwar, Advocates for petitioner in
W.P.(C) 16330/2022
Mr. Sanjoy Ghose, Senior Advocate with Mr. Kunal Bawa, Mr. Rohan
Mandal, Mr. Vaibhav Sood and Ms. Naina, Advocates for petitioners in
W.P.(C) 16527/2023
Ms. Pratima N. Lakra and Mr. Kiran Dharam, Advocates in W.P.(C)
8002/2021
Ms. Arundhati Katju, Sr. Advocate with Mr. Ishan Jain, Mr. Yash Prakash
and Ms. Ritika Meena, Advocates for the petitioners in W.P.(C) 7879/2017,
W.P.(C) 6099/2021, W.P.(C) 5762/2021, W.P.(C) 6192/2021, W.P.(C)
7662/2023, W.P.(C) 9204/2023 and W.P.(C) 9842/2024.
Mr. Jai Sahai Endlaw and Ms. Shruti Kapur, Advocates in W.P.(C)
9185/2023.
Mr. Kunal Bawa, Mr. Vaibhav Sood, Ms. Naina and Mr. Jatin Kalra,
Advocates in W.P.(C) 5981/2022, W.P.(C) 6071/2022, W.P.(C) 6074/2022,
W.P.(C) 6123/2022, W.P.(C) 6127/2022, W.P.(C) 6157/2022, W.P.(C)
6655/2022, W.P.(C) 6660/2022, W.P.(C) 6721/2022, W.P.(C) 6891/2022,
W.P.(C) 2975/2023, W.P.(C) 3263/2023 and W.P.(C) 3687/2023.
Mr. Giriraj Subramanium, Mr. Jaisal Baath, Ms. Aadhya Khanna, Advocates
for petitioner No.10 in W.P. (C) 7122/2017, for petitioners No. 1, 2, 74, 8, 9,
12, 14, 18 & 19 in W.P.(C) 4464/2023, petitioners Nos.1 to 7 in W.P.(C)
9338/2020, petitioners Nos.1 to 4, 7 to 17 and 19 to 31 in W.P.(C)
10113/2023, for petitioners No.1, 2, 3(a), 3(b), 3(c), 4, 5, 6, 7, 8, 9 & 10 in
W.P.(C) 719/2014.
Mr. Chiranjeev Sugandh, Mr. Ujjwal Sugandh, Mr. Mayank Sugandh, Mr.
CONT.CAS(C) 46/2026 & connected matters Page 15 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
Sunny Choudhary and Mr. Abhimanyu Kunwar, Advocates in W.P.(C)
1174/2022, W.P.(C) 1236/2022, W.P.(C) 1237/2022, W.P.(C) 6889/2022
and W.P.(C) 6928.
Appearance on behalf of the Respondents:-
Mr. Jagdish Chandra and Ms. Maanya Saxena, Advocates for respondent in
W.P.(C) 11280/2021
Ms. Arunima Dwivedi, CGSC with Ms. Himanshi Singh and Ms. Monalisha
Pradhan, Advocates for UOI in W.P.(C) 3871/2022
Mr. Jitendra Kumar Tripathi and Mr. Aninav Padhi, Advocates for W.P.(C)
5981/2022
Mr. Jagdish Chandra and Ms. Maanya Saxena, Advocates for respondent in
W.P.(C) 2975/2023
Mr. Jagdish Chandra and Ms. Maanya Saxena, Advocates for respondent in
W.P.(C) 4450/2023
Ms. Richa Dhawan, SPC with Mr. Anuj Chaturvedi and Ms. Yashita Jain,
Advocates for UOI in W.P.(C) 9727/2022
Ms. Amrita Prakash, CGSC for UOI/R-2 in W.P.(C) 7879/2017
Mr. Himashu Pathak, SPC with Mr. Mohit Gupta, Advocate for UOI in
W.P.(C) 3741/2022
Mr. Himashu Pathak, SPC with Mr. Mohit Gupta, Advocate for UOI in
W.P.(C) 9204/2023
Mr. Himashu Pathak, SPC with Mr. Mohit Gupta, Advocate for UOI in
W.P.(C) 16527/2023
Mr. Nitinjya Chaudhry, CGSC with Mr. Rahul Mourya, Advocate for UOI
in W.P.(C) 8792/2022
Mr. Subhash Tanwar, SPC with Mr. Sandeep Mishra and Mr. Harshit
Deshwal, Advocates for UOI in W.P.(C) 6157/2022
Mr. Himanshu Pathak, SPC with Mr. Mohit Gupta, Advocate for UOI in
W.P.(C) 3741/2022, W.P.(C) 9204/2023 and W.P.(C) 16527/2023
Mr. Nitinjya Chaudhry, CGSC with Mr. Rahul Mourya, Advocate for UOI
in W.P.(C) 3263/2023
Ms. Amrita Prakash, CGSC with Mr. Vishal Ashwani Mehta, Advocate for
UOI in W.P.(C) 7879/2017
Mr. Pavan Narang, Senior Advocate with Mr. Tarveen Singh Nanda, Mr.
Himashu Sethi, Ms. Aishwarya Chhabra, Mr. Ankur Hishra, Mr. Gurpreet
Singh, Mr. Nitish Dham and Mr. Gaurav Aggarwal, Advocates for Delhi
CONT.CAS(C) 46/2026 & connected matters Page 16 of 18
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30
Cantonment Board in W.P.(C) 719/2014 to W.P.(C) 9842/2024
Mr. Sandeep Tyagi, SPC for UOI with Mr. Sanjeev Sirohi, Advocate for R-2
in W.P.(C) 3847/2022 and W.P.(C) 8798/2022
Ms. Uma Prasuna Bachu, SPC for R-2 and R-3 in W.P.(C) 8801/2022 and
W.P.(C) 861/2023
Mr. Ashish K. Dixit, CGSC with Mr. Umar Hashmi, Mr. Gautam Yadav and
Ms. Iqra Sheikh, Advocates for UOI in W.P.(C) 1212/2023
Ms. Shashi Juneja, Advocate for R-3 in RFA-762/2017
Ms. Nidhi Raman, CGSC with Mr. Akash Mishra, Advocate for UOI
W.P.(C) 10113/2023
Ms. Arunima Dwivedi, CGSC with Ms. Himanshi Singh and Ms. Monalisha
Pradhan, Advocates for respondent in W.P.(C) 3871/2022
Mr. Syed Abdul Haseeb, Mr. Muhammad Aamir Khan and Mr. Syed Abdur
Rahman, Advocates for UOI in W.P.(C) 5981/2022
Mr. Bhagwan Sawrup, CGSC with Mr. Dashmesh Tripathi and Ms. Priya
Dwivedi, Advocates for UOI in W.P.(C) 6655/2022, W.P.(C) 6660/2022 and
W.P.(C) 6721/2022
Ms. Archana Kumar, G.P. for UOI in W.P.(C) 9150/2023
Mr. Bhagwan Swarup Shukla, CGSC with Mr. Dashmesh Tripathi,
Advocate for UOI in W.P.(C) 1376/2023
Mr. Chetan Sharma, ASG with Ms. Laavanya Kaushik, G.P., Mr. Tarveen
Singh Nanda, Mr. Ankur Mishra and Ms. Khyaati Bansal, Advocates for R-1
and R-2 in W.P.(C) 719/2014 to W.P.(C) 9842/2024
Mr. Ripudaman Bhardwaj, Advocate for UoI in W.P.(C) 9842/2024
Mr. Niraj Kumar with Mr. Chaitanya Kumar, Advocates for R-2 and R-
3/UoI in W.P.(C) 6192/2021
Mr. Jaswinder Singh, Advocate for R-1 in W.P.(C) 9228/2023 and for R-2
in W.P.(C) 16527/2023.
Ms. Pratima N. Lakra and Mr. Kiran Dharam, Advocates for R-2 and R-3 in
W.P.(C) 6928/2022 and for R-1 in W.P.(C) 9185/2023
Mr. Akhil Mittal, Advocate for MCD in W.P.(C) 8002/2021
Mr. Mukul Singh, Mr. Aryan Dhaka and Ms. Sunidhi Tyagi, Advocates for
respondent/UoI in W.P.(C) 12728/2022, W.P.(C) 12389/2022 and W.P.(C)
16330/2022.
Mr. Vijay Joshi, Advocate for UoI in W.P.(C) 6127/2022.
Mr. Piyush Beriwal and Ms. Ruchita Srivastava, Advocates for R-2 in
W.P.(C) 1236/2022.
Mr. Sushil Kumar Pandey, Mr. Aman Kr. Pandey and Mr. Pradip Sharma,
CONT.CAS(C) 46/2026 & connected matters Page 17 of 18
This is a digitally signed order.
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Advocates for respondent in W.P.(C) 6071/2022.
Mr. Shubhra Parashar, Advocate for R-2 and R-3/UoI in W.P. (C)
1237/2022 & W.P.(C) 17971/2022.
ORDER
% 21.04.2026
1. It is not possible to take up this matter today on account of a hearing scheduled in an Internal Complaints Committee matter at 3:30 PM.
2. List on 8th September, 2026 at 3:00 PM.
AMIT BANSAL, J APRIL 21, 2026 at CONT.CAS(C) 46/2026 & connected matters Page 18 of 18 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/04/2026 at 21:08:30