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State of Odisha - Section

Section 13 in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

13. Issue of certificate of issued competency.

- Certificates of competency of first and second class Masters and Serangs, shall be in Forms 'B', 'C' and 'D', respectively.