Himachal Pradesh High Court
Maharishi Markandeshwar University ... vs . State Of H.P. And Others on 22 March, 2022
Bench: Sabina, Satyen Vaidya
Maharishi Markandeshwar University and another vs. State of H.P. and others .
CWP No.2013 of 2018 22.03.2022 Present: Mr. K.D. Shreedhar, Senior Advocate with Mr. Sameer Thakur, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 to 4/State.
Mr. Naresh Kaul, Advocate, for respondent No.5.
Mr. Dalip K. Sharma, Advocate, for respondent No.6.
List with CWP No.1797 of 2019.
( Sabina )
Judge
( Satyen Vaidya )
March 22, 2022 (KS) Judge
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