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Himachal Pradesh High Court

Maharishi Markandeshwar University ... vs . State Of H.P. And Others on 22 March, 2022

Bench: Sabina, Satyen Vaidya

Maharishi Markandeshwar University and another vs. State of H.P. and others .

CWP No.2013 of 2018 22.03.2022 Present: Mr. K.D. Shreedhar, Senior Advocate with Mr. Sameer Thakur, Advocate, for the petitioner.

Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 to 4/State.

Mr. Naresh Kaul, Advocate, for respondent No.5.

Mr. Dalip K. Sharma, Advocate, for respondent No.6.

List with CWP No.1797 of 2019.



                                                                ( Sabina )
                                                                   Judge




                                                           ( Satyen Vaidya )





                March 22, 2022 (KS)                              Judge





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