Rajasthan High Court - Jaipur
M/S Jenson And Nicholson Finenci vs M/S Raj Brewaries Ltd on 2 September, 2021
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Company Petition No. 5/1998
M/s Jenson And Nicholson Finenci
----Petitioner
Versus
M/s Raj Brewaries Ltd
----Respondent
For Petitioner(s) : Mr.Ankit Sethi, Adv. for Official Liquidator.
Mr.C.M. Karl Marx, Official Liquidator. For Respondent(s) : Mr.Siddharth Bapna, Adv. For Applicant : Ms.Priya Pareek, Adv.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/09/2021 Learned counsel Ms.Priya Pareek appears on behalf of applicant, who filed an application for impleadment as a party in the present company petition and she wants some time to seek instructions.
List on 30.09.2021.
(ASHOK KUMAR GAUR), J Himanshu Soni/Parul/9 (Downloaded on 03/09/2021 at 10:26:45 PM) Powered by TCPDF (www.tcpdf.org)