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Rajasthan High Court - Jaipur

M/S Jenson And Nicholson Finenci vs M/S Raj Brewaries Ltd on 2 September, 2021

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                     S.B. Company Petition No. 5/1998

                                   M/s Jenson And Nicholson Finenci
                                                                                                         ----Petitioner
                                                                          Versus
                                   M/s Raj Brewaries Ltd
                                                                                                       ----Respondent

For Petitioner(s) : Mr.Ankit Sethi, Adv. for Official Liquidator.

Mr.C.M. Karl Marx, Official Liquidator. For Respondent(s) : Mr.Siddharth Bapna, Adv. For Applicant : Ms.Priya Pareek, Adv.

HON'BLE MR. JUSTICE ASHOK KUMAR GAUR Order 02/09/2021 Learned counsel Ms.Priya Pareek appears on behalf of applicant, who filed an application for impleadment as a party in the present company petition and she wants some time to seek instructions.

List on 30.09.2021.

(ASHOK KUMAR GAUR), J Himanshu Soni/Parul/9 (Downloaded on 03/09/2021 at 10:26:45 PM) Powered by TCPDF (www.tcpdf.org)