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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(xvi) in Indian Institutes of Management Rules, 2018

(xvi)The Director shall be paid entertainment allowance as per the regulations of the institute for entertainment of official guests at the residence and also outside the residence up to four percent of the basic pay per month. No voucher is required to be submitted for the purpose, a simple statement for expenditure shall be suffice for reimbursement.