Calcutta High Court (Appellete Side)
Abhiram Chakraborty & Ors vs Airport Authority Of India (Aai) on 17 May, 2024
Author: Hiranmay Bhattacharyya
Bench: Hiranmay Bhattacharyya
17.05.2024
Item No.31
gd/ssd
WPA 5811 OF 2000
CAN 2 of 2015 (Old CAN 1630 of 2015)
CAN 3 of 2023, CAN 4 of 2023
ABHIRAM CHAKRABORTY & ORS.
VS
AIRPORT AUTHORITY OF INDIA (AAI)
Mr. Shiba Prasad Bhattacharya,
Ms. Sudha Kar
..for the Petitioners.
Re: CAN 3 of 2023.
Considering the averments made in the
application being CAN 3 of 2023 the order dated July
15, 2022 stands recalled.
The writ petition is restored to its original file
and number.
Accordingly, CAN 3 of 2023 stands disposed
of.
Re: WPA 5811 of 2000
List the writ petition under the heading
"Hearing" immediately after reopening of the Court
after Summer Vacation.
Petitioners are directed to communicate this
order to the respondents or their learned Advocates
and file affidavit of service in the meantime.
(HIRANMAY BHATTACHARYYA, J.)