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Calcutta High Court (Appellete Side)

Abhiram Chakraborty & Ors vs Airport Authority Of India (Aai) on 17 May, 2024

Author: Hiranmay Bhattacharyya

Bench: Hiranmay Bhattacharyya

17.05.2024
Item No.31
gd/ssd


                            WPA 5811 OF 2000
                   CAN 2 of 2015 (Old CAN 1630 of 2015)
                       CAN 3 of 2023, CAN 4 of 2023
                    ABHIRAM CHAKRABORTY & ORS.
                                    VS
                    AIRPORT AUTHORITY OF INDIA (AAI)



                     Mr. Shiba Prasad Bhattacharya,
                     Ms. Sudha Kar
                                      ..for the Petitioners.


                           Re: CAN 3 of 2023.

                    Considering    the   averments    made     in   the

             application being CAN 3 of 2023 the order dated July

             15, 2022 stands recalled.

                    The writ petition is restored to its original file

             and number.

                    Accordingly, CAN 3 of 2023 stands disposed

             of.

                          Re: WPA 5811 of 2000

                    List the writ petition under the heading

             "Hearing" immediately after reopening of the Court

             after Summer Vacation.

                    Petitioners are directed to communicate this

             order to the respondents or their learned Advocates

and file affidavit of service in the meantime.

(HIRANMAY BHATTACHARYYA, J.)