Section 6 in The Himachal Pradesh Road Side Land Control Rules, 1970
6. Documents to accompany application to make, extend excavation, etc.
- In the case of an application to make or extend an excavation or laying out means of access to a road, the applicant shall submit with his application:-(a)Certified extracts as mentioned in rule 5 (A);(b)Drawings and specifications, sufficient to enable the intention of an applicant to readily unimistakably understood;(c)Where an open drain is to be covered, a plan and section showing clearly how it is proposed to cover the drain in question and where a culvert is to be built showing the exact tunnel size of culvert.Note. - The plans shall conform to the requirements, of rule 5 (B) (a).
