Delhi High Court - Orders
M/S. Reckitt Benckiser (India) Pvt. Ltd vs Gillette India Ltd on 16 November, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 246/2016
M/S. RECKITT BENCKISER (INDIA)
PVT. LTD. ..... Plaintiff
Through: Ms. Nancy Roy and Ms. Aastha
Kakkar, Advocates.
versus
GILLETTE INDIA LTD. ..... Defendant
Through: Mr. Juvraj Singh Bindra and
Ms. Pragya Jain, Advocates.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 16.11.2022 At request of learned counsels for the parties, list on 16.03.2023.
JYOTI SINGH, J NOVEMBER 16, 2022/shivam Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:17.11.2022 15:15:13