Calcutta High Court (Appellete Side)
Somenath Ghosh & Anr vs State Of West Bengal & Anr Opposite Party on 25 March, 2013
Author: Kanwaljit Singh Ahluwalia
Bench: Kanwaljit Singh Ahluwalia
First Sheet
HIGH COURT AT CALCUTTA
Civil Appellate Side
CASE NO. CRR/706 of 2012
In the matter of SOMENATH GHOSH & ANR Petitioner
versus
STATE OF WEST BENGAL & ANR Opposite Party
For Petitioner : PRANTICK GHOSH
For Respondent :
BEFORE : Hon'ble JUSTICE KANWALJIT SINGH AHLUWALIA ________________________________________________________________________________ Noting by Office|Serial| Date|Office Notes,orders or proceedings with signature or Advocate |no | | ________________________________________________________________________________ 25/03/13