Supreme Court - Daily Orders
Urmila Mishra vs M/S. Inter Global Aviation Ltd. . on 26 September, 2016
Author: Ashok Bhushan
Bench: Ashok Bhushan
ITEM NO.42 COURT NO.10 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3330/2016
URMILA MISHRA Appellant(s)
VERSUS
M/S. INTER GLOBAL AVIATION LTD. & ANR. Respondent(s)
Date : 26/09/2016 This appeal was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ASHOK BHUSHAN
[IN CHAMBERS]
For Appellant(s) Ms. Minakshi Vij,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, one week's time is granted to learned counsel for the appellant to file copies of the petition.
(SONALI SAUND) (SHARDA KAPOOR)
SR.P.A COURT MASTER
Signature Not Verified
Digitally signed by
SONALI SAUND
Date: 2016.09.28
14:45:05 IST
Reason: