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[Cites 0, Cited by 0] [Section 13(8)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(8)(b) in Gujarat Lokayukta Aayog Act, 2013

(b)as might involve the disclosure of proceedings, other than the decision, of the Cabinet or Council of Ministers of the State Government or any committee thereof, if any;