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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Gujarat - Subsection

Section 63(2) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007

(2)in clause (3) of section 2 for the words "such officer of the State Government", the words "such officer of the Taluka Panchayat or, as the case may be, the District Panchayat" had been substituted;