Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(8)] [Section 8] [Entire Act] State of Punjab - Subsection Section 8(8)(b) in ELECTRONIC MEDIA ADVERTISING POLICY, 2023 (b)The rates of empanelled channels may be recommended by the committee if the BOC rates are not available after considering the following: