Bombay High Court
Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 8 July, 2019
Bench: Akil Kureshi, S.J. Kathawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 481 OF 2016
In
WRIT PETITION 122 OF 2009
Echjay Industries Pvt. Ltd. And 7 Ors. ....Petitioner
V/S
Rajendra And 2 Ors. ....Respondent
Mr.P. Pardiwalla, Sr. Advocate a/s. Mr. Vishesh Malviya and Mr. Bhavin Shah i/b Rashmikant and Partners For the Petitioner Mr. P.C. Chhotaray for the Respondent CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 8th July, 2019 P.C. :
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