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Bombay High Court

Echjay Industries Pvt. Ltd. And 7 Ors vs Rajendra And 2 Ors on 8 July, 2019

Bench: Akil Kureshi, S.J. Kathawalla

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (WRIT PETITION) NO. 481 OF 2016
                       In
           WRIT PETITION 122 OF 2009

 Echjay Industries Pvt. Ltd. And 7 Ors.                    ....Petitioner
             V/S
 Rajendra And 2 Ors.                                    ....Respondent

Mr.P. Pardiwalla, Sr. Advocate a/s. Mr. Vishesh Malviya and Mr. Bhavin Shah i/b Rashmikant and Partners For the Petitioner Mr. P.C. Chhotaray for the Respondent CORAM : AKIL KURESHI & S.J. KATHAWALLA, JJ DATE : 8th July, 2019 P.C. :

At the request of the Ld. Advocate for the Respondent, stand over to 22nd July, 2019 at 3:00 p.m. ( ASSOCIATE ) Page 1/1 ::: Uploaded on - 08/07/2019 ::: Downloaded on - 09/07/2019 03:11:32 :::