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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Bombay Presidency - Subsection

Section 25(a) in Bombay Non-Trading Corporations Act, 1959

(a)sell, lease or otherwise dispose of the whole, or substantially the whole, of the undertaking of the corporation, or where, the corporation owns more than one undertaking, the whole or substantially the whole, of any such undertaking;