Bombay High Court
C. C. Dangi And Associates vs Assistant Commissioner Of Income Tax ... on 28 June, 2022
Author: Abhay Ahuja
Bench: Dhiraj Singh Thakur, Abhay Ahuja
Mentioned WP 1067-22 @ 1530-22 @WP 1780-22 @ WPL 13024-22 @ 13027-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 1067 OF 2022
Pegasus Assets Reconstruction Pvt. Ltd. ... Petitioner
Versus
Principal Commissioner of Income Tax
Mumbai-3 & Ors. ... Respondents
WITH
WRIT PETITION NO. 1530 OF 2022
Lupin Ltd, Mumbai ... Petitioner
Versus
Deputy Commissioner of Income Tax
Circle-3 (4), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION NO. 1780 OF 2022
DCW Ltd. ... Petitioner
Versus
Deputy Commissioner of Income Tax
Circle-3 (4), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION (L) NO. 13024 OF 2022
M/s C. C. Dangi & Associates, Mumbai ... Petitioner
Versus
Assistant Commissioner of Income Tax
Circle-16 (2), Mumbai & Ors. ... Respondents
WITH
WRIT PETITION (L) NO. 13027 OF 2022
Kesar Terminals & Infrastructure Ltd. ... Petitioner
Versus
Deputy Commissioner of Income Tax
Circle-1 (2) (1), Mumbai & Ors. ... Respondents
******
Mr. Atul K. Jasani, Advocate for Petitioner.
Nikita Gadgil 1/2
Mentioned WP 1067-22 @ 1530-22 @WP 1780-22 @ WPL 13024-22 @ 13027-22.doc
CORAM: DHIRAJ SINGH THAKUR &
ABHAY AHUJA, JJ.
DATE : 28th JUNE 2022
P.C. :-
1. Not on Board. Mentioned. Taken on Board.
2. At the request of learned Counsel for Petitioner, stand over to 12th July, 2022.
3. Ad-interim relief granted earlier 2022 shall continue to operate till 19th July, 2022.
NIKITA (ABHAY AHUJA, J.) (DHIRAJ SINGH THAKUR,J.) YOGESH GADGIL Digitally signed by NIKITA YOGESH GADGIL Date: 2022.06.29 12:18:34 +0530 Nikita Gadgil 2/2