Delhi High Court - Orders
Tommorrowland Limited vs Hdfc Bank Ltd on 15 February, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~A-20 to 49
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) 38/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
HDFC BANK LTD. ..... Respondent
Through: Mr.Raman Kapur, Sr.Advocate with
Mr.Rishab Roi Jain and Mr.Arjun
Mitra, Advocates.
+ FAO(OS) 45/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
SHARMA AND CO. AND OTHERS ..... Respondents
Through:
+ FAO(OS) 46/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
V. JETHALAL RAMJI SHARE BROKERS PVT LTD & ORS.
..... Respondents
Through:
+ FAO(OS) 47/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
FAO(OS) 38/2022 & other connected matters Page 1 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:24
versus
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD. ..... Respondent
Through: Mr.Anil Kumar Yadav, AAG with
Ms.Noopur Singhel, Advocate.
+ FAO(OS) 85/2022 & CM APPL.31837/2022
HDFC BANK LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
TOMORROWLAND LIMITED ..... Respondent
Through: Mr.Pavan Sachdeva, Advocate.
+ FAO(OS) 48/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
ESSAR CAPITAL LTD. NOW KNOWN AS VAJRESH
CONSULTANT LIMITED ..... Respondent
Through:
+ FAO(OS) 49/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
JALAN AND CO. ..... Respondent
Through: Mr.Aaditya Vijay Kumar, Advocate
with Ms.Akshita Katoch, Advocate.
FAO(OS) 38/2022 & other connected matters Page 2 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:24
+ FAO(OS) 50/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
STERLING HOLIDAY FINANCIAL SERVICES LTD
..... Respondent
Through: Mr.Sameer Nandwani, Advocate.
+ FAO(OS) 51/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
VEERHEALTH CARE LTD ..... Respondent
Through:
+ FAO(OS) 52/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
NICCO UCO ALLIANCE CREDIT LTD ..... Respondent
Through: Mr.Rahul Gupta, Advocate with
Mr.Arav Kapoor, Ms.Mansha Gupta,
Mr.Ragwendra Pratap Rao,
Advocates.
+ FAO(OS) 53/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
FAO(OS) 38/2022 & other connected matters Page 3 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25
ANALYSIS TRADE CONSULTANCY LLP ..... Respondent
Through: Mr.Rajesh Banati, Advocate with
Mr.Ashish Sareen and Mr.Adil
Asghar, Advocates.
+ FAO(OS) 54/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
NAVODAY MANAGEMENT SERVICES LIMITED
..... Respondent
Through:
+ FAO(OS) 55/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
PRESSMAN ADVERTISING LIMITED ..... Respondent
Through: Mr.Indranil Ghosh, Advocate.
+ FAO(OS) 56/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
MADAN BAFNA AND CO. & ANR. ..... Respondents
Through:
+ FAO(OS) 57/2022
TOMMORROWLAND LIMITED ..... Appellant
FAO(OS) 38/2022 & other connected matters Page 4 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25
Through: Mr.Pavan Sachdeva, Advocate.
versus
REAL GROWTH FINANCIAL SERVICES LTD NOW RGF
CAPITAL MARKETS LTD ..... Respondent
Through:
+ FAO(OS) 58/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
SANCHAY FINVEST LIMITED ..... Respondent
Through: Mr.Sudhanshu Palo, Advocate with
Mr.Rakesh Kumar Palo, Advocate.
+ FAO(OS) 59/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
R. N. AHUJA AND CO. ..... Respondent
Through:
+ FAO(OS) 60/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
HEMDEV SECURITIES INDIA PVT. LTD. ..... Respondent
Through:
FAO(OS) 38/2022 & other connected matters Page 5 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25
+ FAO(OS) 61/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
PRASAD AND CO. AND OTHERS ..... Respondents
Through: Mr.L.K.Singh, Advocate for R-1&2.
+ FAO(OS) 62/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
S. K. NAHATA AND CO. & ORS. ..... Respondents
Through:
+ FAO(OS) 63/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
DCM FINANCIAL SERVICES LTD ..... Respondent
Through: Mr.Sachin Chopra, Advocate with
Mr.Karan Babuta, Advocate.
+ FAO(OS) 64/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
CLARITY FINANCIAL SERVICES LTD. ..... Respondent
Through:
FAO(OS) 38/2022 & other connected matters Page 6 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25
+ FAO(OS) 65/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
MANOJ BHARGAVA AND CO. ..... Respondent
Through:
+ FAO(OS) 66/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
DWARKADAS HARINARAYAN MAHESHWARI & ORS.
..... Respondents
Through: Mr.Aaditya Vijay Kumar, Advocate
with Ms.Akshita Katoch, Advocate.
+ FAO(OS) 68/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
DHIRAJ MANILAL THAKAR ..... Respondent
Through: Mr. Rushabh N. Kapadia, Advocate.
+ FAO(OS) 69/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
DOLF LEASING LIMITED ..... Respondent
Through: Mr.Kunal Manav, Advocate.
+ FAO(OS) 70/2022
TOMMORROWLAND LIMITED ..... Appellant
Through: Mr.Pavan Sachdeva, Advocate.
versus
FAO(OS) 38/2022 & other connected matters Page 7 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25
SHAKTI AND CO. & ORS. ..... Respondents
Through: Mr.Aaditya Vijay Kumar, Advocate
with Ms.Akshita Katoch, Advocate.
+ FAO(OS) 116/2022 & CM APPL.44208/2022
HARYANA STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION LTD ..... Appellant
Through: Mr.Anil Kumar Yadav, AAG with
Ms.Noopur Singhel, Advocate.
versus
TOMMORROWLAND LIMITED ..... Respondent
Through: Mr.Pavan Sachdeva, Advocate.
+ FAO(OS) 125/2022 & CM APPLs.47561-47562/2022 and
47564/2022
DOLF LEASING LTD. ..... Appellant
Through: Mr.Kunal Manav, Advocate.
versus
TOMMORROWLAND LIMITED ..... Respondent
Through: Mr.Pavan Sachdeva, Advocate.
+ FAO(OS) 140/2022 & CM APPLs.52288/2022, 52290-52291/2022
DCM FINANCIAL SERVICES LTD. ..... Appellant
Through: Mr.Sachin Chopra, Advocate with
Mr.Karan Babuta, Advocate.
versus
TOMMORROWLAND LIMITED ..... Respondent
Through: Mr.Pavan Sachdeva, Advocate.
FAO(OS) 38/2022 & other connected matters Page 8 of 9
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 15.02.2024 List on 18th July, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J FEBRUARY 15, 2024/TS FAO(OS) 38/2022 & other connected matters Page 9 of 9 This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/02/2024 at 23:30:25