Supreme Court - Daily Orders
Mrs. K Rajeshwari vs M V Shanmugam (D) Thr. Lrs on 21 April, 2016
Bench: Dipak Misra, Prafulla C. Pant
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (CIVIL) NO.1880 OF 2016
IN
SPECIAL LEAVE PETITION (CIVIL) NO.25917 OF 2015
Mrs. K. Rajeswari and Others Petitioner(s)
Versus
M.V. Shanmugam (D) Thr. Lrs. Respondent(s)
O R D E R
Delay condoned.
We have carefully gone through the Review Petition and the connected papers, but we see no reason to interfere with the order impugned.
The Review Petition is, accordingly, dismissed.
....................J. [Dipak Misra] ....................J. [Prafulla C. Pant] New Delhi Signature Not Verified April 21, 2016.
Digitally signed by GULSHAN KUMAR ARORA Date: 2016.04.22 17:42:08 IST Reason: CHAMBER MATTER SECTION XII S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS
R.P.(C) No.1880/2016 In S.L.P.(C) No.25917/2015 MRS. K RAJESHWARI & ORS. Petitioner(s) VERSUS M V SHANMUGAM (D) THR. LRS Respondent(s) (With appln. (s) for c/delay in filing review petition and office report) Date : 21/04/2016 This petition was circulated today. CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA HON'BLE MR. JUSTICE PRAFULLA C. PANT By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The review petition is dismissed in terms of the signed order.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master (Signed order is placed on the file)