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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(5) in The Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987

(5)'Board' - (Section 3(1)) - Board means "The Punjab State Agricultural Marketing Board" constituted and established under the Act.