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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Gujarat - Subsection

Section 20(3) in Gujarat University of Transplantation Sciences Act, 2015

(3)
(i)The term of the nominated members shall be three years and the ex-officio member shall continue so long as he holds the office by virtue of he is a member of the Board of Governors.
(ii)A nominated member shall not be eligible for re-nomination for more than two terms.
(iii)A nominated member may resign from his office by writing under his hand addressed to the Pro-Chancellor and his resignation shall take effect from the date of acceptance of such resignation.
(iv)The members of the Board shall be entitled to such allowances as may be prescribed by the regulations.