Allahabad High Court
Smt. Gayatri Devi vs Smt. Savitri Devi And 4 Others on 24 November, 2014
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 31 Case :- MATTERS UNDER ARTICLE 227 No. - 2928 of 2014 Petitioner :- Smt. Gayatri Devi Respondent :- Smt. Savitri Devi And 4 Others Counsel for Petitioner :- A.P. Singh,H.C. Singh Hon'ble Abhinava Upadhya,J.
As prayed, put up tomorrow as fresh.
Order Date :- 24.11.2014 SKM