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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tripura - Subsection

Section 1(2) in Tripura Tribal Areas Autonomous District (Establishment of Village Committee) Act, 1994

(2)It extents to the whole of the Autonomous District Council Areas.
(a)It shall come into force on such date as the Executive Committee may by Notification in the Tripura Gazette appoints.