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State of Uttar Pradesh - Section
Section 27 in U.P. Reserve Guard Jail Warders Service Rules, 1983
27. Saving.
- Nothing in these rules shall affect reservations and other concessions required to be provided for the candidates belonging to the Scheduled Castes, Scheduled Tribes and other special categories of persons in accordance with the orders of the Government issued from time to time in this regard.Appendix[See Rule 4 (2)]| Name of Posts | Number of Posts | |||
| Permanent | Temporary | Total | ||
| Reserve Guard Chief Head Warder | ... | 6 | 2 | 8 |
| Reserve Guard Head Warder (Selection Grade) | ... | 9 | ... | 9 |
| Reserve Guard Head Warder | ... | 51 | 79 | 130 |
| Reserve Guard Warder | ... | 382 | 121 | 503 |