Madhya Pradesh High Court
Bhagwan Deen vs The State Of M.P. on 12 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18627 of 2019 (BHAGWAN DEEN AND OTHERS Vs THE STATE OF M.P. AND OTHERS) Dated : 12-09-2022 List the matter along with W.P. No.9957/2020 on 15.09.2022.
(SUJOY PAUL) JUDGE RC Signature Not Verified SAN Digitally signed by RASHMI TIKARAM CHIKANE Date: 2022.09.13 10:41:45 IST