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Madhya Pradesh High Court

Bhagwan Deen vs The State Of M.P. on 12 September, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 18627 of 2019 (BHAGWAN DEEN AND OTHERS Vs THE STATE OF M.P. AND OTHERS) Dated : 12-09-2022 List the matter along with W.P. No.9957/2020 on 15.09.2022.

(SUJOY PAUL) JUDGE RC Signature Not Verified SAN Digitally signed by RASHMI TIKARAM CHIKANE Date: 2022.09.13 10:41:45 IST