Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act] State of Maharashtra - Subsection Section 31(2)(i) in The Maharashtra Truck Terminal (Regulation of Location) Act, 1995 (i)the proposals, plans and projects, which the Authority proposes to execute either in part or in the whole during the next year;