Gauhati High Court
Sri Lalbabu Ray And Anr vs Sri Ram Prabesh Yadav And 3 Ors on 27 November, 2019
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/2
GAHC010175062019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 3771/2019
In MAC App No. 10705/2019
1:SRI LALBABU RAY AND ANR
S/O- JADU SHARMA, R/O- LALGANJ, P.O AND P.S- LALGANJ, DIST-
VAISALI, BIHAR AND PRESENT R/O- JAHAJGHAT, P.O AND P.S- TEZPUR,
DIST- SONITPUR, ASSAM
2: RITA DEVI
W/O- LAL BABU RAI
R/O- LALGANJ
P.O AND P.S- LALGANJ
DIST- VAISALI
BIHAR AND PRESENT R/O- JAHAJGHAT
P.O AND P.S- TEZPUR
DIST- SONITPUR
ASSA
VERSUS
1:SRI RAM PRABESH YADAV AND 3 ORS
S/O- LATE SARJUNG YADAV, R/O- VILL- SHREE NAGAR, H NO. 17, BY LANE
2/9, P.S- BHANGAGARH, GUWAHATI, DIST- KAMRUP (M), ASSAM, PIN-
781006
2:THE ORIENTAL INSURANCE CO LTD
GUWAHATI REGIONAL OFFICE
GODREJ BUILDING
G S ROAD
GUWAHATI- 781007
ASSAM
3:SIPAHI RAI
S/O- LATE B N RAI
R/O- JAHAJGHAT
P.O AND P.S- TEZPUR
DIST- SONITPUR
Page No.# 2/2
ASSAM
PIN- 784001
4:SBI GENERAL INSURANCE CO. LTD
2ND FLOOR
LAKSHMI DARSHAN BUILDING
ULUBARI
OPP PBORA SERVICE
GS ROAD
GUWAHATI- 781007
ASSA
Advocate for the Petitioner : MR. S K SINGH
Advocate for the Respondent :
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
27-11-2019 Heard Mr. B. Pushilal, learned counsel for the appellants/applicants. This is an application praying for condonation of delay of 453 days in preferring the connected appeal against a judgment and award dated 25.01.2018 passed by the learned Member, Motor Accident Claims Tribunal, Sonitpur at Tezpur in MAC Case No. 103/2016 (D).
Issue notice.
Steps for service of notice upon the opposite parties be taken by registered post with A/D within 2 (two) days from today.
List this case after 6 (six) weeks' alongwith the service report.
JUDGE Comparing Assistant