Allahabad High Court
Dharmendra Chaturvedi & Another vs State Of U.P. & Others on 19 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 34898 of 2010 Petitioner :- Dharmendra Chaturvedi & Another Respondent :- State Of U.P. & Others Petitioner Counsel :- Birendra S. Pandey Respondent Counsel :- C.S.C. Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J.
Case called out. None appears to press this petition on behalf of the petitioner. The petition is dismissed for want of prosecution. Interim order if any is Vacated.
Order Date :- 19.7.2010 ssm