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Allahabad High Court

Dharmendra Chaturvedi & Another vs State Of U.P. & Others on 19 July, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34
Case :- WRIT - C No. - 34898 of 2010

Petitioner :- Dharmendra Chaturvedi & Another
Respondent :- State Of U.P. & Others
Petitioner Counsel :- Birendra S. Pandey
Respondent Counsel :- C.S.C.

Hon'ble Prakash Chandra Verma J.

Hon'ble Ram Autar Singh,J.

Case called out. None appears to press this petition on behalf of the petitioner. The petition is dismissed for want of prosecution. Interim order if any is Vacated.

Order Date :- 19.7.2010 ssm