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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Rajasthan - Subsection

Section 28(1) in The Rajasthan Municipalities Accounts Rules, 1963

(1)On admission of cattle to a pound, the pound keeper shall fill up columns 1 to 7 of the pound register to be kept up in form 11 and give a receipt in form 12 to the person impounding the cattle and take his signature or thumb impression on the back of the original of the receipt prepared with double faced carbon in a single operation. Entries shall be made separately for each head of cattle.