Delhi High Court - Orders
Tata Power Delhi Distribution Ltd vs Delhi Electricity Regulatory ... on 5 May, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
12
+ W.P.(C) 1717/2019
TATA POWER DELHI DISTRIBUTION LTD. ..... Petitioner
Through: Mr. Rahul Kinra with Mr. Manu
Tiwari, Advocates.
versus
DELHI ELECTRICITY REGULATORY COMMISSION AND ORS.
..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil), GNCTD
with Mr. Arun Panwar, Mr. Siddharth
Krishna Dwivedi and Mr. Aditya S.
Jadav, Advocates.
Mr. Svyambhuv Talwar, Advocate for
respondent Nos.2 and 3.
Mr.Sanjeev Mahajan with Mr.Sarthak
Chiller, Advocates for DERC.
13
+ W.P.(C) 3781/2019
BSES RAJDHANI POWER LIMITED & ANR. ..... Petitioners
Through: Mr. Rahul Kinra with Mr. Manu
Tiwari, Advocates.
versus
DELHI ELECTRICITY REGULATORY COMMISSION
..... Respondent
Through: Mr. Santosh Kumar Tripathi,
Standing Counsel (Civil), GNCTD
with Mr. Arun Panwar, Mr. Siddharth
Krishna Dwivedi and Mr. Aditya S.
Signature Not Verified
Digitally Signed By:JASWANT
SINGH RAWAT
Signing Date:06.05.2022
16:46:18
Jadav, Advocates.
Mr.Sanjeev Mahajan with Mr.Sarthak
Chiller, Advocates for DERC.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 05.05.2022 At the request of learned counsel for petitioners, adjourned to 19th September, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MAY 5, 2022 st Signature Not Verified Digitally Signed By:JASWANT SINGH RAWAT Signing Date:06.05.2022 16:46:18