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State of Odisha - Section

Section 1 in The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984

1. Short title and commencement.

(1)These rules may be called the Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984.
(2)They shall come into force on the date of their publication in the Official Gazette.