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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(a) in Rules and Orders in Force in Certain Districts

(a)to prohibit certain acts. - Prohibit all or any person, not being natives of the Garo Hills district, from doing any of the following acts within the limits of the said district without a licence, that is to say,-